Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 43 in Bye-Laws for the State Board of Digamber Jain Religious Trusts 43. Every Regional Trust Committee shall prepare its budget every year and submit it to the Board for sanction by the 15th January.
