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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(cc) in The Gujarat Municipalities Act, 1963

(cc)prescribing the conditions on or subject to which permission may be granted, renewed, refused, suspended or withdrawn for, erecting, exhibiting, fixing or retaining any sky-sign or advertisement, over any land building or structure;