(f)May appoint any [Officer of Government] [Substituted for the words 'Sirkar Officer' by Section 8(b) of Act 10 of 1967.] or persons to act as above :- Order that all or any of the powers and duties assigned to any officer under clauses (d) and (e) of this section shall be exercised and performed by any [Officer of Government] [Substituted for the words 'Sirkar Officer' by Section 8(b) of Act 10 of 1967.] or any person.
