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State of Uttar Pradesh - Section

Section 6 in The U.P. Scheduled Commodities Distribution Order, 1990

6. Contents of Identity card.

- The Food Officer shall prepare or cause to be prepared an identity card correctly with clearly marked on it the name and the address of the identity card-holder, the number of persons of the household or establishment and the name or some other indication of the agent from whom the identity card-holder is entitled to purchase Scheduled Commodities.