Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(1) in The West Bengal Finance Act, 2017 (1)in section 10, in sub-section (3), in clause (b), in the proviso, for the words "ten lakh rupees", the words "twenty lakh rupees" shall be substituted;
