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[Cites 0, Cited by 7] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2) in Consumer Protection Act, 2019

(2)The jurisdiction, powers and authority of the State Commission may be exercised by Benches thereof, and a Bench may be constituted by the President with one or more members as the President may deem fit:Provided that the senior-most member shall preside over the Bench.