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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(e) in United Bank of India (Employees') Pension Regulations, 1995

(e)Rupees one thousand seven hundred and seventy nine per month in respect of an employee, other than a part-time employee, where the employee retired on or after 1stday of November 2007 and Rupees five hundred and ninety five per month in respect of a part time employee drawing 1/3 scale of wages, Rupees eight hundred and ninety two per month in respect of part-time employee drawing 1/2 scale wages and Rupees one thousand three hundred and thirty nine per month in respect of a part-time employee drawing ¾ scale wages, where the part-time employee retired on or after the 1stday of November 2007.