Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Works Contract (Composition Scheme for Payment of Service Tax) Rules, 2007

(1)These rules may be called the Works Contract (Composition Scheme for Payment of Service Tax) Rules, 2007.