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Union of India - Section

Section 144 in The Dedicated Freight Corridor Railway General Rules, 2018

144. Train operation and shunting at stations under centralised traffic Control.

(1)No train operation and shunting shall be performed at a station under centralised traffic control without the permission of the centralised traffic control Operator or when centralised traffic control is not in operation, without the permission of the Station Master.
(2)For the purpose of train operation and shunting, the centralised traffic control Operator may, when required, hand over the local control of working of traffic at a station or part of a station to the Station Master who shall thereafter be responsible for the train operation and shunting at the station of that part on the station for which the local control has been made over to him in the manner prescribed under special instructions.