Section 16 in Delhi Private Security Agencies (Regulation) Rules, 2009
16. Identity card for guard and supervisor.
- The Agency shall issue an identity card to every guard and supervisor in Form-IX. The identity card shall contain a full-face colour-photo, name of the agency, name of the guard/supervisor, designation, identification number and the period of validity. The photo identity card shall be maintained upto date and any change in the particulars shall be entered therein. The photo identity card issued to guard/supervisor shall be returned to the Agency issuing it, once guard/supervisor is no longer engaged or employed by it.
