Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act] State of Jharkhand - Subsection Section 55(2)(ae) in Bihar Factories Rules, 1950 (ae)"Warper" means a machine for preparing and arranging the yams intended for the warp of a fabric, specifically a beam warper.