Bombay High Court
Subhash Sukdeo Chaudhari vs Shri Saibaba Sansthan Trust Shirdi And ... on 10 April, 2019
Author: Nitin W. Sambre
Bench: Prasanna B. Varale, Nitin W. Sambre
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IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
(1) WRIT PETITION NO.4366 OF 2019
Prashant Rameshsing Pardeshi Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another Respondents
WITH
(2) WRIT PETITION NO.4367 OF 2019
Ghanshyam Vishnu Rane Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(3) WRIT PETITION NO.4368 OF 2019
Bhagwat Sopan Yeole Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(4) WRIT PETITION NO.4369 OF 2019
Vikas Bhaskar Patil Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(5) WRIT PETITION NO.4370 OF 2019
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Uttam Kaluram Bhadange Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(6) WRIT PETITION NO.4371 OF 2019
Deelipkumar Balu Chalke Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(7) WRIT PETITION NO.4372 OF 2019
Vijay Harichandra Hire Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(8) WRIT PETITION NO.4373 OF 2019
Jaywant Krushnarao Ghadge Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(9) WRIT PETITION NO.4374 OF 2019
Harshad Lalchand Jain Petitioner
Versus
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Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(10) WRIT PETITION NO.4375 OF 2019
Dnyaneshwar Khandu Chikhale Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(11) WRIT PETITION NO.4376 OF 2019
Parag Ratnakar Joshi Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(12) WRIT PETITION NO.4377 OF 2019
Prakash Vitthal Shivsharan Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(13) WRIT PETITION NO.4378 OF 2019
Anil Trimbak Pophale Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
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(14) WRIT PETITION NO.4379 OF 2019
Laxman Mahadeo Suryawanshi Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(15) WRIT PETITION NO.4380 OF 2019
Gorkashnath Haribhau Shinde Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(16) WRIT PETITION NO.4381 OF 2019
Mahendra Bhika Wagh Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(17) WRIT PETITION NO.4382 OF 2019
Subhash Sukdeo Chaudhari Petitioner
Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
WITH
(18) WRIT PETITION NO.4383 OF 2019
Narayan Rakhmaji Avhad Petitioner
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Versus
Shri Saibaba Sansthan Trust, Shirdi
and another
Mr.A.K.Shejwal, advocate for the petitioners.
CORAM : PRASANNA B. VARALE AND
NITIN W. SAMBRE, JJ.
DATE : 10th April, 2019.
P.C. :
Heard learned Counsel for respective petitioners. Issue notice before admission to the respondents returnable on 19.06.2019.
In the meantime, Respondents No.1 and 2 are directed not to take any coercive steps in pursuant to the order dated 10.01.2019 in respect of recovery of the amount till the returnable date.
NITIN W. SAMBRE PRASANNA B. VARALE JUDGE JUDGE adb ::: Uploaded on - 10/04/2019 ::: Downloaded on - 12/04/2019 03:46:40 :::