Bombay High Court
Shahaji Bhanudas Bhad vs Union Of India And Anr on 9 October, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
4-wp 12394-23.odt
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12394 OF 2023
Shahaji Bhanudas Bhad ..Petitioner
Versus
The Union of India & Anr. ..Respondents
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Mr. Prakash Shah with Mr. Jas Sanghavi i/b. PDS Legal for Petitioner.
Ms. P. S. Cardozo for Respondent No.2.
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CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : OCTOBER 09, 2023 P.C.:
Stand over to 23 October, 2023 to enable the respondents to place on record reply affidavit. The same be also served on the advocate for the petitioner well in advance. We are informed that hearing on the show cause notice is kept on 13 October, 2023. The Designated Officer shall not proceed with the hearing on the show cause notice till the adjourned date of hearing.
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 1 of 1
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