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Bombay High Court

Shahaji Bhanudas Bhad vs Union Of India And Anr on 9 October, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                          4-wp 12394-23.odt

Prajakta Vartak
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION
                                  WRIT PETITION NO. 12394 OF 2023

            Shahaji Bhanudas Bhad                                            ..Petitioner
                  Versus
            The Union of India & Anr.                                        ..Respondents
                                               __________
            Mr. Prakash Shah with Mr. Jas Sanghavi i/b. PDS Legal for Petitioner.
            Ms. P. S. Cardozo for Respondent No.2.

                                               __________

                                           CORAM : G. S. KULKARNI &
                                                   JITENDRA JAIN, JJ.

DATE : OCTOBER 09, 2023 P.C.:

Stand over to 23 October, 2023 to enable the respondents to place on record reply affidavit. The same be also served on the advocate for the petitioner well in advance. We are informed that hearing on the show cause notice is kept on 13 October, 2023. The Designated Officer shall not proceed with the hearing on the show cause notice till the adjourned date of hearing.
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 1 of 1
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