Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(3)(f) in Kerala Municipality Act, 1994

(f)exercise such other powers and perform such other functions that may be conferred or entrusted under the provisions of this Act or the rules made thereunder.