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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(xii) in The United Provinces Aerial Ropeways Act, 1922

(xii)the motive power to be used on the aerial ropeway and the conditions, if any, on which such power may be used ;