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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(m) in Vinayaka Missions Sikkim University Act, 2008

(m)to offer programs on distance education system [approved by UGC/erstwhile DEC] [Inserted by Act No. 7 of 2017, w.e.f. 22.03.2017.] and continuing education and the manner in which such programs are offered by the University ;