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[Cites 0, Cited by 0] [Section 87D(1)] [Section 87D] [Entire Act]

State of Goa - Subsection

Section 87D(1)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)seize the prohibited injurious food articles along with the conveyance or any other mode employed for carrying out the offence;