Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(a) in Farmers' Agreement on Price Assurance and Farm Services (Dispute Resolution) Rules, 2020 (a)the chairperson of the conciliation board shall fix the date and the time of each conciliation session, where all parties have to be present;
