57. Processes intended for service in Indore State except warrants should be addressed to the Political Officer within whose charge the person to be served is residing.
Note. - (i) Rampura-Bhanpura, Mehdipur and Nimawar districts and the Indore district exclusive of the Mhow pargana are in charge of the Political Agent, Malwa.(ii)The Mhow, Petlawad, Chikalda and Lawani parganas and the Nimar district are in charge of Political Agent in the Southern States.(iii)The Alampur, Nandwai and Sundesai parganas are in charge of the Political Agent in Bundelkhand, the Resident in Mewar and the Resident at Gwalior, respectively.By reciprocal arrangement processes sent for service in Indore State are executed by the State free of any process-fees or postal charges and no money should therefore be remitted for the service of any such process.
