Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33E] [Entire Act]

Union of India - Subsection

Section 33E(b) in The Drugs And Cosmetics Act, 1940

(b)if it is not labelled in the prescribed manner; or