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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(6) in Sree Sankaracharya University of Sanskrit Act, 1994

(6)Subject to the provisions of the Act, Statutes, Ordinances and Regulations the powers and functions of the Pro-Vice-Chancellor shall be determined by the Chancellor in consultation with the Vice-Chancellor.]