Madhya Pradesh High Court
Deepak Ojha vs The State Of Madhya Pradesh on 12 December, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 WP-47284-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 47284 of 2025 (DEEPAK OJHA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 12-12-2025 Shri Pramendra Singh - Advocate for the petitioner. Shri Lalit Joglekar - GA for the State.
Heard on IA No.23846/2025, which is an application for amendment in the petition.
On due consideration, IA No.23846/2025 is allowed.
Let amendment be carried out during course of the day. List in the next week.
(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 12/15/2025 5:45:16 PM