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Bengal Presidency - Section

Section 913 in Police Regulations, Bengal , 1943

913. Gradation list. [§ 12, Act V, 1861].

(a)A gradation list in B. P. Form No. 173 shall be kept showing separately and with sufficient intervals each class of officer of and below the rank of Inspector arranged in order of seniority. At the top of each class shall be recorded the sanctioned number.
Superintendents may keep the list in one, two or more volumes (i.e., separately for each rank) as they find most suitable for their districts.