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[Cites 0, Cited by 0] [Section 454(1)] [Section 454] [Entire Act]

Union of India - Subsection

Section 454(1)(c) in The Merchant Shipping Act, 1958

(c)may, by summons under his hand, require the attendance of all such persons as he thinks fit to call before him and examine them for the purpose aforesaid, and may require answers or returns to any enquiries he thinks fit to make;