Gujarat High Court
State Of Gujarat vs Gunvantrai Trambaklal Vadodariya on 11 March, 2020
Author: Vikram Nath
Bench: Vikram Nath, Ashutosh J. Shastri
C/CA/3411/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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=========================================================
STATE OF GUJARAT
Versus
KAMLESHBHAI BALWANTRAI LAPSIWALA
=========================================================
Appearance:
GOVERNMENT PLEADER(1) for the Applicant(s) No. 1
=========================================================
CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE ASHUTOSH J. SHASTRI
Date : 11/03/2020
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Office objections to be removed on or before 18.04.2020, Page 12 of 13 Downloaded on : Tue Feb 02 23:04:49 IST 2021 C/CA/3411/2020 ORDER failing which, the concerned matter shall stand dismissed for nonÂprosecution.
(VIKRAM NATH, CJ) (ASHUTOSH J. SHASTRI, J) /phalguni/ Page 13 of 13 Downloaded on : Tue Feb 02 23:04:49 IST 2021