Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Assam - Subsection Section 55(11) in Rabindranath Tagore University Act, 2017 (11)The existing bank balances, bank accounts of the Hojai College shall be the property of the Rabindranath Tagore University.
