Section 2(e) in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975
(e)"recognised university" means -(i)any university incorporated by law in India, or(ii)in the case of a degree, diploma or certificate obtained as a result of an examination held before the 15th August, 1947, the Punjab, Sind or Dacca University, or(iii)any other university which is declared by Government to be a recognised university for the purpose of these rules.
