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Union of India - Section

Section 1894 in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

1894.

G.S.R. 1573, dated 7th October, 1966. - In exercise of the powers conferred by Section 172 read with Section 457 of the Merchant Shipping Act, 1958 (44 of 1958) and in supersession of all the existing rules on the subject, the Central Government hereby makes the following rules, namely :-