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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(2)(i) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(i)advise Government on matters concerning the implementation of any statutory or executive order specially referred by the Government to the Zila Parishad.