Section 161 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
161. Recovery of dues of Kshettra Panchayats.
- Any sum due to a Kshettra Panchayat under this Act or under any rule or bye-law made thereunder and declared by this Act or such rule or bye-law to be recoverable in the manner provided by this chapter shall, mutatis mutandis, be recovered as provided in this chapter.
