Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 80 in The Orissa Municipal Employees' Pension Rules, 1989

80.

The concerned Executive Officer shall undertake the work of preparing pension papers in Form No.VIII immediately on receipt of application for pension under Sub-rule (1) of Rule 78 and shall submit to the Chairman of the Council under whose establishment the employee is-to retire.