Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Kerala - Subsection Section 64(2)(z) in Kerala Real Estate (Regulation and Development) Act, 2015 (z)any other powers of the Tribunal under clause (g) of sub-section (4) of section 46;