Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] British India - Subsection Section 29(1)(a) in Bills of Exchange Act 1882 (a)That he became the holder of it before it was overdue, and without notice that it had been previously dishonoured, if such was the fact: