Section 10(3) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
(3)Simultaneously with the publication of notice under sub-rule (1), the Registration Officer shall make available a copy of the voters list for inspection of public, free of charge, for a period of atleast five days from the day of publication of the notice, during office hours at his office and at the office of the Gram Panchayat concerned.
