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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Kerala - Subsection

Section 82(3)(a) in Kerala Land Reforms Act, 1963

(a)by one or more of such members jointly with any person or persons other than a member or members of such family or by such adult unmarried person jointly with any other person or persons; or