National Consumer Disputes Redressal
Murugesan vs Managing Director-Cum-Chief ... on 10 September, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 4509 OF 2014 (Against the Order dated 25/09/2014 in Appeal No. 180/2014 of the State Commission Maharastra) 1. MURUGESAN 114-116 KAMATCHNIAMAN KOIL STREET, NANJUNDAPURAM ROAD, EXTENSION,TEHSIL RAMANTMAPURAM, P.O COIMBATORE - 641045 TAMIL NADU ...........Petitioner(s) Versus 1. MANAGING DIRECTOR-CUM-CHIEF EXECUTIVE OFFICER, STATE BANK OF INDIA LIFE INSURANCE COMPANY VILLAGE ANDHERI (EAST) MUMBAI - 400 069 MAHARASHTRA ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Petitioner : NEMO For the Respondent :
Dated : 10 Sep 2015 ORDER None is present. The case called twice. It is 1-15 P.M. The case is, therefore, dismissed in default.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER