Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Maharashtra - Subsection Section 53(e) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (e)to rehabilitate, modernise, maintain and operate canal system not handed over to Water Users' Associations;
