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State of Rajasthan - Section

Section 13 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

13. [ Setting of papers, Examination of Answer Books and Publication of Result. [Substituted by No. F (1) DOP/A-II/75/Part-II, 31-8-82.]

- Instructions for the letting of papers and examination of answer books shall be issued by the Govt. The result of each departmental examination shall be published by the Registrar in the news papers or in such other manner as may be deemed fit. The Registrar will send the copy of such result to the concerned administrative Deptt. of the Govt./Appointing Authority. Each candidate who is permitted to appear in the examination shall be intimated about his result by the Registrar on his address given in the applications form.]