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State of Odisha - Section

Section 166 in The Orissa Motor Vehicles Rules, 1993

166. Restriction on travelling backwards.

- No driver of a motor vehicle shall cause the vehicle to travel backwards without first satisfying himself that he will not thereby cause or undue inconvenience to any person or in any circumstances, save in the case of a road roller for any greater distance of period of time than may be reasonably in order to turn the vehicle round.