Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305(3)] [Section 305] [Entire Act] State of Himachal Pradesh - Subsection Section 305(3)(b) in The Himachal Pradesh Municipal Corporation Act, 1994 (b)lay down the duties of and supervise and control officers and officials holding office under the municipality in accordance with the rules made by the Government ;