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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Maharashtra - Subsection

Section 105(2)(f) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(f)[ a fire tax] [Clause (f) was added by Maharashtra 26 of 1990, Section 4.];