Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 10 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 10. Any Authority violating the rules mentioned under rule 6 to 9 shall be liable for disciplinary action as per their service rules.(C)Child's Records:
