Supreme Court - Daily Orders
Ex. Naik R.V. Prasad (Service No. ... vs Union Of India Thr Defence Secretary . on 21 October, 2019
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 4571 OF 2017
EX. NAIK R.V. PRASAD (SERVICE NO. .. Appellant(s)
69114676-X) AOC
Versus
UNION OF INDIA THR DEFENCE SECRETARY & .. Respondent(s)
ORS.
O R D E R
Heard learned counsel for the parties.
We do not find any merit in the appeal.
The appeal is, accordingly, dismissed.
.............................J. ( L. NAGESWARA RAO ) .............................J. ( HEMANT GUPTA ) New Delhi, Dated: October 21, 2019 Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.10.23 13:31:52 IST Reason: ITEM NO.36 COURT NO.10 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 4571/2017 EX. NAIK R.V. PRASAD (SERVICE NO. 69114676-X) AOC Appellant(s) VERSUS UNION OF INDIA THR DEFENCE SECRETARY . & ORS. Respondent(s) ) Date : 21-10-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA For Appellant(s) Mr. Anoop Kr. Srivastav, AOR Mr. Vipin Kr. Saxena, Adv. Mr. Umesh Chandra Srivastava, Adv. Mr. R.N. Pareek, Adv.
Mr. Vijay Pal Sharma, Adv.
For Respondent(s) Mr. R. Balasubramanian, Sr. Adv.
Mr. Nalin Kohli, Adv.
Ms. Priyanka Das, Adv.
Mr. Indrajeet Singh, Adv. Mr. Amit Verma, Adv.
Mr. Sumit Upadhyay, Adv.
Mr. Arvind Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeal is dismissed in terms of the Signed Order.
Pending application(s), if any, stand disposed of.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER (The Signed Order is placed on the file)