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Union of India - Section

Section 113 in The Multi-State Co-Operative Societies Act, 2002

113. Inspection of minutes book of general meetings.—

The books containing the minutes of the proceedings of any general meeting of a multi-State co-operative society shall—
(a)be kept at the registered office of that society, and
(b)be open, during business hours, to the inspection of any member of that society.