Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(2) in Tamil Nadu Value Added Tax Act, 2006 (2)An application for revision shall be in the prescribed form and shall be verified in the prescribed manner.
