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Delhi High Court - Orders

Rajesh Dhanda vs Cbi on 22 July, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~50 to 52
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     CRL.REV.P. 595/2023 and CRL.M.A. 14186/2023
                                          RAJESH DHANDA                               .....Petitioner
                                                          Through: Mr. Sanjay Abbot, Mr. Arshdeep
                                                                    Khurana and Ms. Sanjana Mishra,
                                                                    Advocates
                                                          versus

                                                CBI                                                                            .....Respondent
                                                                                      Through:                Mr. Anupam S. Sharma, SPP for CBI
                                                                                                              with Mr. Prakarsh Airan, Ms.
                                                                                                              Harpreet Kalsi, Mr. Abhishek Batra,
                                                                                                              Mr. Ripudaman Sharma, Mr. Vashisht
                                                                                                              Rao, Mr. Syamantak Modgill and Mr.
                                                                                                              Ayush Kumar, Advocates.
                                                                                                              Mr. Sudhir Gulati, Mr.Tushar
                                                                                                              Agarwal, Mr. Arun Kumar, Ms.
                                                                                                              Payal, Mr. Amit Yadav and Ms. Ekta
                                                                                                              Chaudhary, Advs. for R-2 via video-
                                                                                                              conferencing.

                                    +           W.P.(CRL) 397/2020, CRL.M.A. 2956/2020,CRL.M.A. 8368/2020
                                                CRL.M.A. 3895/2022,CRL.M.A. 3896/2022,CRL.M.A. 3897/2022
                                                RAJESH DHANDA                               .....Petitioner
                                                                Through: Mr. Sanjay Abbot, Mr. Arshdeep
                                                                           Khurana and Ms. Sanjana Mishra,
                                                                           Advocates
                                                                versus

                                                CENTRAL BUREAU OF INVESTIGATION          .....Respondent
                                                            Through: Mr. Anupam S. Sharma, SPP for CBI
                                                                      with Mr. Prakarsh Airan, Ms.
                                                                      Harpreet Kalsi, Mr. Abhishek Batra,
                                                                      Mr. Ripudaman Sharma, Mr. Vashisht
                                                                      Rao, Mr. Syamantak Modgill and Mr.
                                                                      Ayush Kumar, Advocates.
                                                                      Mr. Sudhir Gulati, Mr.Tushar



                                    CRL.REV.P. 595/2023 and conn.                                                                   Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/07/2024 at 23:43:22
                                                                            Agarwal, Mr. Arun Kumar, Ms.
                                                                           Payal, Mr. Amit Yadav and Ms. Ekta
                                                                           Chaudhary, Advs. for R-2 via video-
                                                                           conferencing.
                                    +           W.P.(CRL) 991/2020, CRL.M.A. 8391/2020,CRL.M.A. 19133/2021
                                                RAJESH DHANDA                               .....Petitioner
                                                                Through: Mr. Sanjay Abbot, Mr. Arshdeep
                                                                           Khurana and Ms. Sanjana Mishra,
                                                                           Advocates
                                                                versus

                                                CENTRAL BUREAU OF INVESTIGATION            .....Respondent
                                                             Through: Mr. Anupam S. Sharma, SPP for CBI
                                                                        with Mr. Prakarsh Airan, Ms.
                                                                        Harpreet Kalsi, Mr. Abhishek Batra,
                                                                        Mr. Ripudaman Sharma, Mr. Vashisht
                                                                        Rao, Mr. Syamantak Modgill and Mr.
                                                                        Ayush Kumar, Advocates.
                                                                        Mr. Sudhir Gulati, Mr.Tushar
                                                                        Agarwal, Mr. Arun Kumar, Ms.
                                                                        Payal, Mr. Amit Yadav and Ms. Ekta
                                                                        Chaudhary, Advs. for R-2 via video-
                                                                        conferencing.
                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                             ORDER
                                    %                        22.07.2024

                                                No time left.

Re-notify on 11th November 2024.

Interim order to continue, till the next date of hearing.

ANUP JAIRAM BHAMBHANI, J JULY 22, 2024 PU CRL.REV.P. 595/2023 and conn. Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/07/2024 at 23:43:22