Delhi High Court - Orders
Rajesh Dhanda vs Cbi on 22 July, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~50 to 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 595/2023 and CRL.M.A. 14186/2023
RAJESH DHANDA .....Petitioner
Through: Mr. Sanjay Abbot, Mr. Arshdeep
Khurana and Ms. Sanjana Mishra,
Advocates
versus
CBI .....Respondent
Through: Mr. Anupam S. Sharma, SPP for CBI
with Mr. Prakarsh Airan, Ms.
Harpreet Kalsi, Mr. Abhishek Batra,
Mr. Ripudaman Sharma, Mr. Vashisht
Rao, Mr. Syamantak Modgill and Mr.
Ayush Kumar, Advocates.
Mr. Sudhir Gulati, Mr.Tushar
Agarwal, Mr. Arun Kumar, Ms.
Payal, Mr. Amit Yadav and Ms. Ekta
Chaudhary, Advs. for R-2 via video-
conferencing.
+ W.P.(CRL) 397/2020, CRL.M.A. 2956/2020,CRL.M.A. 8368/2020
CRL.M.A. 3895/2022,CRL.M.A. 3896/2022,CRL.M.A. 3897/2022
RAJESH DHANDA .....Petitioner
Through: Mr. Sanjay Abbot, Mr. Arshdeep
Khurana and Ms. Sanjana Mishra,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP for CBI
with Mr. Prakarsh Airan, Ms.
Harpreet Kalsi, Mr. Abhishek Batra,
Mr. Ripudaman Sharma, Mr. Vashisht
Rao, Mr. Syamantak Modgill and Mr.
Ayush Kumar, Advocates.
Mr. Sudhir Gulati, Mr.Tushar
CRL.REV.P. 595/2023 and conn. Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/07/2024 at 23:43:22
Agarwal, Mr. Arun Kumar, Ms.
Payal, Mr. Amit Yadav and Ms. Ekta
Chaudhary, Advs. for R-2 via video-
conferencing.
+ W.P.(CRL) 991/2020, CRL.M.A. 8391/2020,CRL.M.A. 19133/2021
RAJESH DHANDA .....Petitioner
Through: Mr. Sanjay Abbot, Mr. Arshdeep
Khurana and Ms. Sanjana Mishra,
Advocates
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through: Mr. Anupam S. Sharma, SPP for CBI
with Mr. Prakarsh Airan, Ms.
Harpreet Kalsi, Mr. Abhishek Batra,
Mr. Ripudaman Sharma, Mr. Vashisht
Rao, Mr. Syamantak Modgill and Mr.
Ayush Kumar, Advocates.
Mr. Sudhir Gulati, Mr.Tushar
Agarwal, Mr. Arun Kumar, Ms.
Payal, Mr. Amit Yadav and Ms. Ekta
Chaudhary, Advs. for R-2 via video-
conferencing.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 22.07.2024
No time left.
Re-notify on 11th November 2024.
Interim order to continue, till the next date of hearing.
ANUP JAIRAM BHAMBHANI, J JULY 22, 2024 PU CRL.REV.P. 595/2023 and conn. Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/07/2024 at 23:43:22