Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in Rajasthan Home Guards Rules, 1962 9. Age limit for a member of the Home Guards. - A member of the Home guards may continue to be such member until he attains the age of 55 years :Provided that the Commandant General may relax the age limit in reasonable cases.
