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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2) in The West Bengal Public Libraries Act, 1979

(2)There shall be credited to the library fund the following sums -
(a)contributions, gifts and income from endowments made to the Local Library Authority for the benefit of public libraries;
(b)grants which the Government may make for the general maintenance or for any specific purpose connected with libraries or social educations;
(c)any amount collected by the Local Library Authority under any rules or regulations made under this Act.