Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(1)(b) in Gujarat Organic Agricultural University Act, 2017 (b)any contribution and grants made by the State Government on such conditions as are consistent with the provision of this Act;