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[Cites 0, Cited by 0] [Section 329(5)] [Section 329] [Entire Act]

State of Jharkhand - Subsection

Section 329(5)(i) in Bihar Education Code, 1961

(i)*The Heads of non-Government Higher Secondary and Multi-purpose Schools should be re-designated as Principals and they should be placed in the scale of Rs. 200-10-300-E.B.- 10-450.